Devendra Kumar @ Sonu S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2707 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10608/2021

                                    Devendra Kumar @ Sonu S/o Shri Mohan Lal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. R.S. Bhardwaj, through VC For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/07/2021

Call for the case diary and criminal antecedents of the

accused.

List after one weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /85

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