Manish Aggarwal S/O Shri Dinesh ... vs State Of Rajasthan
2021 Latest Caselaw 2706 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            10190/2021

                                    Manish Aggarwal S/o Shri Dinesh Kumar
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Vivek Raj Singh Bajwa Mr. Amar Kumar, Mr. Siddarth and Mr. Vaibhav Nain For Complainant(s) : Mr. Padam Singh Gurjar, through VC Mr. Anil Sharma Mr. V. B. Sharma, AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/07/2021

List this matter in the next week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /25

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