Mohammad Yasin S/O Mohammad ... vs State Of Rajasthan
2021 Latest Caselaw 2647 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Criminal Revision Petition No. 622/2021

                                    Mohammad Yasin S/o Mohammad Ibrahim
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Ms. Rajesh Kumari Kandwal For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Order

06/07/2021

Office is directed to supply a copy of the judgment of

the trial Court to Ms. Rajesh Kumar Kandwal, Amicus Curiae within

seven days form today.

List after two weeks.

(GOVERDHAN BARDHAR),J

Dheeraj /2

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