Krishna Devi W/O Shri Musaddilal ... vs State Of Rajasthan
2021 Latest Caselaw 2646 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 4489/2021

                                    Krishna Devi W/o Shri Musaddilal Yadav
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 5372/2021 Suresh Sharma S/o Sh. Chittarmal Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Shri Rajendra Singh Shekhawat for Shri Deepak Chauhan Advocate and Shri Ankit Sharma for Shri Arvind Kumar Gupta, Advocate For Respondent(s) : Shri S. S. Ola, PP and Shri Vivek Raj Singh Bajwa, Advocate

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment / Order

06/07/2021

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(DEVENDRA KACHHAWAHA),J

JSP/49-50

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