S.K. Transport vs Rajasthan State Co-Operative ...
2021 Latest Caselaw 11886 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9795/2021

S.k. Transport, Through Proprietor Jitendra Kaswan S/o Shri Ganga Ram Ji Aged About 31 Yrs. By Caste Jat, R/o Shop No. 1, Napasar, Bikaner

----Petitioner Versus

1. Rajasthan State Co-Operative Marketing Federation Ltd., 22 Godam Circle, Bhawani Singh Road, Jaipur Through Its Managing Director.

2. Shri M.R. Khanna, Additional Registrar, Co-Operative Societies, Bikaner Division, Bikaner.

3. Deputy Registrar, Co-Operative Societies, Bikaner.

4. Bikaner Kolayat, Tehsil Kray Vikray Sahkari Samiti Ltd., Bikaner Through Its General Manager.

----Respondents

For Petitioner(s) : Mr. Suresh Charan

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/07/2021

Issue notice. Issue notice of stay application as well,

returnable on 16th August, 2021.

Meanwhile, the respondent Nos.1 to 3 are restrained

from awarding the contract in question to the respondent

No.4.

(VIJAY BISHNOI),J

199-msrathore/-

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