Sandeep Kumar vs State Of Rajasthan-State
2021 Latest Caselaw 11787 Raj

(1 of 1) [CRLMB-7625/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7625/2021

Sandeep Kumar

----Petitioner Versus State Of Rajasthan-State

----Respondent

For Petitioner(s) : Mr. Nishant Bora and Mr. Surendra Singh Choudhary For Respondent(s) : Mr. M.R. Pareek, Special PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Order

28/07/2021

Learned counsel for the petitioner has filed a brief synopsis

of arguments and cited a judgment passed by Hon'ble Supreme

Court in the matter of Tofan Singh Vs. State of Tamil Nadu

(Criminal Appeal No.152 of 2013).

Learned Special Public Prosecutor for Union of India seeks

time to argue the matter.

List in next week.

(RAMESHWAR VYAS),J

55-T.Singh/-

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