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Avtar Singh vs State
2021 Latest Caselaw 11782 Raj

Citation : 2021 Latest Caselaw 11782 Raj
Judgement Date : 28 July, 2021

Rajasthan High Court - Jodhpur
Avtar Singh vs State on 28 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9159/2021

Avtar Singh S/o Shri Jeet Singh, Aged About 29 Years, R/o Ward No. 4, Nai Khunja, Hanumangarh Junction, Tehsil And District Hanumangarh (Raj.) (At Present Lodged In District Jail Hanumangarh)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Kuldeep Sharma For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

28/07/2021

Learned counsel for the petitioner does not press the bail

application at this stage.

In view of above, the bail application is dismissed as not

pressed, at this stage.

(SANJEEV PRAKASH SHARMA),J

12-1/-saurabh

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