Himmat Singh vs State
2021 Latest Caselaw 11777 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 547/2021

Himmat Singh

----Appellant Versus State

----Respondent

For Appellant(s) : Mr R.S. Rathore For Respondent(s) : Mr Sudhir Tak, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

28/07/2021

Last opportunity is granted to procure the case diary.

List again on 04.08.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

66-MMA/-

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