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Vinod Kumar vs State Of Rajasthan
2021 Latest Caselaw 11694 Raj

Citation : 2021 Latest Caselaw 11694 Raj
Judgement Date : 27 July, 2021

Rajasthan High Court - Jodhpur
Vinod Kumar vs State Of Rajasthan on 27 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6903/2019

1. Vinod Kumar S/o Parbhu Ram, Aged About 29 Years, B/c Brahmin, R/o Village Arjuansar, Tehsil Lunkaransar, District Bikaner (Raj.)

2. Bhawani Jassu S/o Dula Ram, Aged About 31 Years, B/c Brahmin, R/o Village Arjuansar, Tehsil Lunkaransar, District Bikaner (Raj.).

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. Magha Ram S/o Bhani Ram Kumhar, B/c Kumhar, At Present Sarpanch Arjuansar Tehsil Lunkaransar, District Bikaner (Raj.).

----Respondents

For Petitioner(s) : Mr. Ajeet Singh For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

27/07/2021

Learned counsel of the petitioner has submitted that this

criminal misc. petition has rendered infructuous.

Accordingly, criminal misc. petition is dismissed as having

become infructuous.

(VIJAY BISHNOI),J

13-Arun/-

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