Mehboob Khan vs State
2021 Latest Caselaw 11672 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9675/2021

Mehboob Khan S/o Ameen Khan, Aged About 36 Years, Ward No. 6, Mandarpura, Teh. Nohar, Dist. Hanumangarh.

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Suresh Nehra For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

27/07/2021

Learned counsel for the petitioner states that the present bail

application has been rendered infructuous.

In view of the statement made by the counsel for the

petitioner, this bail application is dismissed as having become

infructuous.

(SANJEEV PRAKASH SHARMA),J

114-1/-saurabh

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