Citation : 2021 Latest Caselaw 11657 Raj
Judgement Date : 27 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 312/2021
Krishna Devi
----Petitioner Versus State Of Rajasthan
----Respondent Connected With
1. S.B. Civil Writ Petition No. 10645/2020
2. S.B. Civil Writ Petition No. 11723/2020
3. S.B. Civil Writ Petition No. 197/2021
4. S.B. Civil Writ Petition No. 206/2021
5. S.B. Civil Writ Petition No. 267/2021
6. S.B. Civil Writ Petition No. 271/2021
7. S.B. Civil Writ Petition No. 294/2021
8. S.B. Civil Writ Petition No. 298/2021
9. S.B. Civil Writ Petition No. 335/2021
10. S.B. Civil Writ Petition No. 344/2021
11. S.B. Civil Writ Petition No. 357/2021
12. S.B. Civil Writ Petition No. 371/2021
13. S.B. Civil Writ Petition No. 374/2021
14. S.B. Civil Writ Petition No. 376/2021
15. S.B. Civil Writ Petition No. 377/2021
16. S.B. Civil Writ Petition No. 402/2021
17. S.B. Civil Writ Petition No. 404/2021
18. S.B. Civil Writ Petition No. 423/2021
19. S.B. Civil Writ Petition No. 431/2021
20. S.B. Civil Writ Petition No. 471/2021
21. S.B. Civil Writ Petition No. 476/2021
22. S.B. Civil Writ Petition No. 513/2021
23. S.B. Civil Writ Petition No. 524/2021
24. S.B. Civil Writ Petition No. 576/2021
25. S.B. Civil Writ Petition No. 585/2021
26. S.B. Civil Writ Petition No. 591/2021
27. S.B. Civil Writ Petition No. 592/2021
28. S.B. Civil Writ Petition No. 597/2021
29. S.B. Civil Writ Petition No. 599/2021
(2 of 3) [CW-312/2021]
30. S.B. Civil Writ Petition No. 600/2021
31. S.B. Civil Writ Petition No. 618/2021
32. S.B. Civil Writ Petition No. 627/2021
33. S.B. Civil Writ Petition No. 676/2021
34. S.B. Civil Writ Petition No. 684/2021
35. S.B. Civil Writ Petition No. 685/2021
36. S.B. Civil Writ Petition No. 691/2021
37. S.B. Civil Writ Petition No. 702/2021
38. S.B. Civil Writ Petition No. 703/2021
39. S.B. Civil Writ Petition No. 714/2021
40. S.B. Civil Writ Petition No. 715/2021
41. S.B. Civil Writ Petition No. 716/2021
42. S.B. Civil Writ Petition No. 724/2021
43. S.B. Civil Writ Petition No. 725/2021
44. S.B. Civil Writ Petition No. 739/2021
45. S.B. Civil Writ Petition No. 744/2021
46. S.B. Civil Writ Petition No. 884/2021
47. S.B. Civil Writ Petition No. 915/2021
48. S.B. Civil Writ Petition No. 919/2021
49. S.B. Civil Writ Petition No. 1124/2021
50. S.B. Civil Writ Petition No. 1167/2021
51. S.B. Civil Writ Petition No. 1572/2021
52. S.B. Civil Writ Petition No. 1786/2021
53. S.B. Civil Writ Petition No. 1794/2021
54. S.B. Civil Writ Petition No. 2454/2021
55. S.B. Civil Writ Petition No. 2771/2021
56. S.B. Civil Writ Petition No.308/2021
57. S.B. Civil Writ Petition No. 5991/2021
58. S.B. Civil Writ Petition No.832/2021
59. S.B. Civil Writ Petition No. 1035/2021
60. S.B. Civil Writ Petition No. 1054/2021
61. S.B. Civil Writ Petition No. 8090/2021
For Petitioner(s) : Mr. Vikas Bijarniya Mr. YP Khileree Mr. Rohit Kaswan
(3 of 3) [CW-312/2021]
Mr. KR Saharan Mr. Manish Patel Mr. Manoj Bohra Mr. MP Pareek Mr. Anil Vyas Mr. VS Bhati Mr. Rishabh Tayal Mr. Manjeet Singh Mr. Shailesh Agarwal Mr. DS Motsara Mr. Inderjeet Yadav Mr. Deepak Nehra Mr. SK Verma Mr. ML Deora Mr. PD Vaishnava
For Respondent(s) : Mr. KS Rajpurohit, AAG with Mr. Rajat Arora
JUSTICE DINESH MEHTA
Order
27/07/2021
Arguments heard and concluded.
Judgment reserved
(DINESH MEHTA),J 36-91, 35, 98, 221-223,
280 - CPGoyal/-
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