Bapulal vs State Of Rajasthan
2021 Latest Caselaw 11562 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9534/2021

Bapulal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Parikshit Nayak For Respondent(s) : Mr Sudhir Tak, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

26/07/2021

Learned counsel for the petitioner submits that he has filed

the challan papers.

Registry to place the same on record.

List again on 02.08.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

70-MMA/-

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