Central Modern Education Society vs National Council For Teacher ...
2021 Latest Caselaw 11560 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2640/2020

Central Modern Education Society

----Petitioner Versus National Council For Teacher Education, New Delhi

----Respondent

For Petitioner(s) : Ms. Swati Shekhar For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/07/2021

Learned counsel for the petitioner has submitted that

now Mr. Vivek Shrimali is appearing for respondent - NCTE, therefore, she prays for some time to supply copy

of the writ petition to him. Time prayed for is granted.

List after ten days.

(VIJAY BISHNOI),J

11-msrathore/-

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