Guman Ram vs State Of Rajasthan
2021 Latest Caselaw 11556 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9502/2021

Guman Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr L.S. Udawat For Respondent(s) : Mr Sudhir Tak, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

26/07/2021

Call for the case diary.

List the case again on 04.08.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

53-MMA/-

Powered by TCPDF (www.tcpdf.org)