Mahendra Kumar vs State
2021 Latest Caselaw 11552 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9527/2021

Mahendra Kumar

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 9528/2021 Rajkumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr B.R. Godara For Respondent(s) : Mr Sudhir Tak, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

26/07/2021

Learned counsel for the petitioner to provide challan papers

to learned Public Prosecutor.

List again on 04.08.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

64-MMA/-

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