Raju @ Rajendra vs State
2021 Latest Caselaw 11467 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9157/2021

Raju @ Rajendra S/o Ram Lal, Age 35 Years, R/o Balawada Falan Verat, Police Station Kotwali, Dist. Dungarpur (Raj.) (Lodged In District Jail, Dungarpur)

----Petitioner Versus State of Raj., Through PP

----Respondent

For Petitioner(s) : Mr. Manoj Kumar Pareek For Respondent(s) : Mr. Mukhtiar Khan, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

23/07/2021

After some arguments, learned counsel for the petitioner

does not want to press the present bail application at this stage.

This bail application is accordingly dismissed as not pressed

at this stage.

(SANJEEV PRAKASH SHARMA),J 31-amit/-

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