Dhanraj vs State Of Rajasthan
2021 Latest Caselaw 11451 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9203/2021

Dhanraj

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Aditi Gobhuj For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/07/2021

Issue notice. Issue notice of stay application also, returnable

on 03.08.2021 and be given 'dasti' to the learned counsel for the

petitioner.

(VIJAY BISHNOI),J

233-Taruna/-

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