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Bharat vs State
2021 Latest Caselaw 11444 Raj

Citation : 2021 Latest Caselaw 11444 Raj
Judgement Date : 23 July, 2021

Rajasthan High Court - Jodhpur
Bharat vs State on 23 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9149/2021

1. Bharat S/o Ganga Ram, Aged About 22 Years, R/o Gali No. 1, Sanjay Gandhi A Colony, Police Station Pratapnagar, Jodhpur. (At Present Lodged In Central Jail, Jodhpur)

2. Ashok S/o Binja Ram, Aged About 24 Years, R/o Gali No. 1, Sanjay Gandhi A Colony, Police Station Pratapnagar, Jodhpur. (At Present Lodged In Central Jail, Jodhpur)

3. Babu Lal S/o Jagdish, Aged About 23 Years, R/o Gali No. 1, Sanjay Gandhi A Colony, Police Station Pratapnagar, Jodhpur. (At Present Lodged In Central Jail, Jodhpur)

----Petitioners Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Jaswant Suthar For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

23/07/2021

Since the investigation is still pending, no case for bail is

made out at this stage.

This bail application is accordingly dismissed at this stage

with liberty to file afresh after filing of charge-sheet.

(SANJEEV PRAKASH SHARMA),J

28-1/-saurabh

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