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Madan Kumari Madan Kunwar Sodha vs Yogeshwari Rathore
2021 Latest Caselaw 11340 Raj

Citation : 2021 Latest Caselaw 11340 Raj
Judgement Date : 22 July, 2021

Rajasthan High Court - Jodhpur
Madan Kumari Madan Kunwar Sodha vs Yogeshwari Rathore on 22 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Revision Petition No. 77/2020

Madan Kumari Madan Kunwar Sodha

----Petitioner Versus Yogeshwari Rathore

----Respondent

For Petitioner(s) : Mr. Vipul Dharnia For Respondent(s) : Mr. V.D. Gaur

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/07/2021

Learned counsel for the petitioner seeks some time to take

steps for taking the legal representatives of the petitioner on

record. Time prayed for is granted.

List the matter after two weeks.

(VIJAY BISHNOI),J

13-Arun/-

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