Dariyav Kanwar vs Power Grid Corporation Of India ...
2021 Latest Caselaw 11337 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6754/2021

Dariyav Kanwar

----Petitioner Versus Power Grid Corporation Of India Ltd.

----Respondent

For Petitioner(s) : Mr. Narpat Singh Arha

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/07/2021

Learned counsel for the petitioner is directed to supply copy

of the writ petition to learned counsel for the respondent No.1,

who is appearing as caveator within a period of two days as

directed by this Court earlier.

List the matter after one week.

(VIJAY BISHNOI),J

39-Arun/-

Powered by TCPDF (www.tcpdf.org)