Prateek vs State
2021 Latest Caselaw 11331 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8828/2021

Prateek

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kunal Kalla For Respondent(s) : Mr. Anil Joshi, PP Mr. Tushar Moad for complainant

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

22/07/2021

List this case again on 02.08.2021.

In the meanwhile, charge-sheet be filed.

(SANJEEV PRAKASH SHARMA),J

5-1/-saurabh

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