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Bharat Petroleum Corporation Ltd vs M/S. Vishal Trecom Pvt. Ltd
2021 Latest Caselaw 11328 Raj

Citation : 2021 Latest Caselaw 11328 Raj
Judgement Date : 22 July, 2021

Rajasthan High Court - Jodhpur
Bharat Petroleum Corporation Ltd vs M/S. Vishal Trecom Pvt. Ltd on 22 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8426/2021

Bharat Petroleum Corporation Ltd.

----Petitioner Versus M/s. Vishal Trecom Pvt. Ltd.

----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/07/2021

Put up before another Bench.

(VIJAY BISHNOI),J

50-mohit/-

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