Mahaveer Prasad vs State Of Rajasthan
2021 Latest Caselaw 11264 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3874/2021

Mahaveer Prasad S/o Sh. Harsilal Bairwa, Aged About 36 Years, R/o Village Dadanpura,tehsil Toda Bheem, Distt. Karoli, At Present House No. T-15-E, Bhagat Ki Kothi, Railway Colony, Jodhpur. (Presently Lodged In Central Jail, Jodhpur Metropolitan).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Vijay Choudhary For Respondent(s) : Mr. S.S. Rajpurohit, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/07/2021

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that he does not want to press

this criminal misc. bail application.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed.

(VIJAY BISHNOI),J

86-Taruna/-

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