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Bhabhutaram vs State Of Rajasthan
2021 Latest Caselaw 11263 Raj

Citation : 2021 Latest Caselaw 11263 Raj
Judgement Date : 20 July, 2021

Rajasthan High Court - Jodhpur
Bhabhutaram vs State Of Rajasthan on 20 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous 3rd Bail Application No. 4742/2021

Bhabhutaram S/o Dungraram, Aged About 29 Years, By Caste Jat, R/o Sanpa Fanta, Sanpa Manji, Police Station Sindhari, District Barmer. (Petitioner Lodged In Central Jail, Barmer).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Dalpat Singh Rathore For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/07/2021

Learned counsel for the petitioner does not want to

press this third bail application.

Accordingly, this third bail application is dismissed as

not pressed.

(VIJAY BISHNOI),J

87-msrathore/-

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