Niji College Samiti, Jodhpur vs State Of Rajasthan
2021 Latest Caselaw 11182 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8556/2021

Niji College Samiti, Jodhpur

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. BS Sandhu For Respondent(s) : Mr. KK Bissa

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2021

Learned counsel Mr. KK Bissa is appearing on behalf of

respondent Nos.1 and 2 and he prays some time to complete his

instructions.

List on 26.07.2021.

(VIJAY BISHNOI),J

Surabhii/44-

Powered by TCPDF (www.tcpdf.org)