Chunni Devi vs State Of Rajasthan
2021 Latest Caselaw 11177 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6236/2021 Chunni Devi W/o Late Keval Ram, Aged About 83 Years, Resident Of Jaswantpura Marg, Sildar, Tehsil Sirohi, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Panchayat Raj, Department, Secretariat, Jaipur, Rajasthan.

2. Additional District Collector, Sirohi.

3. Sarpanch Gram Panchayat, Sildar, Sirohi.

4. Vishal S/o Late Jayanti Lal Raval, Resident Of Sildar, Tehsil And District Sirohi.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Arpit Samariya
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2021

List along with S.B. Civil Writ Petition Nos. 5968/2021,

6236/2021, 6245/2021 and 6451/2021.

(VIJAY BISHNOI),J

26-mohit/ Pratibha/-

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