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Nirmal Kaur vs State
2021 Latest Caselaw 11158 Raj

Citation : 2021 Latest Caselaw 11158 Raj
Judgement Date : 19 July, 2021

Rajasthan High Court - Jodhpur
Nirmal Kaur vs State on 19 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7782/2021

Nirmal Kaur W/o Late Sukhdev Singh, Aged About 34 Years, R/o Ward No. 10, Saliwala, P.s. Tibbi, District Hanumangarh (Raj.) (At Present Lodged In District Jail, Hanumangarh)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Ashvini Kumar Swami For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

19/07/2021

Learned Public Prosecutor points out that charge-sheet has

not been filed yet.

Taking into consideration the nature of allegation, I am not

inclined to release the petitioner on bail at this stage.

The bail application is accordingly dismissed at this stage

with liberty to file afresh after filing of the charge-sheet.

(SANJEEV PRAKASH SHARMA),J

8-1/-saurabh

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