Mukesh vs State
2021 Latest Caselaw 11157 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8051/2021

Mukesh S/o Sh. Rama, Aged About 25 Years, Village Upli Gadawan, Sagwada, P.s. Bawalwada, Dist. Udaipur. (At Present Lodged In Central Jail, Udaipur).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Ranjeet Singh Chouhan For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

19/07/2021

Since the investigation is pending, I am not inclined to grant

bail to the petitioner.

The bail application is accordingly dismissed at this stage

with liberty to file afresh after the filing of charge-sheet.

(SANJEEV PRAKASH SHARMA),J

89-1/-saurabh

Powered by TCPDF (www.tcpdf.org)