Manju Soni vs Punjab National Bank
2021 Latest Caselaw 11088 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5762/2021

Manju Soni & Ors.

----Petitioners Versus Punjab National Bank & Ors.

----Respondents

For Petitioner(s) : Mr. Divanshu Choudhary For Respondent(s) : Mr. Dhanesh Saraswat, Mr. Saurabh Maheshwari

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/07/2021

Learned counsel Mr. Dhanesh Saraswat is appearing

for respondent No.1. Mr. Saurabh Maheshwari is

appearing for respondent Nos.2 and 3. Service is,

therefore, complete.

List on 19.7.2021.

(VIJAY BISHNOI),J

97-msrathore/-

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