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Jalam Singh vs State
2021 Latest Caselaw 11080 Raj

Citation : 2021 Latest Caselaw 11080 Raj
Judgement Date : 16 July, 2021

Rajasthan High Court - Jodhpur
Jalam Singh vs State on 16 July, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 285/2021

Jalam Singh S/o. Shri Jabar Singh, Aged about 34 years, R/o. Sayala, Police Station Sayala, District Jalore (Rajasthan). (At present lodged in District Jail, Jalore)

----Appellant Versus

1. State of Rajasthan through PP

2. Happa Ram S/o. Shri Bagta Ji, R/o. Surana, P.S. Surana, District Jalore, Rajasthan.

----Respondents

For Appellant(s) : Mr. D. S. Gharsana For Respondent(s) : Mohd. Javed Gouri, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

16/07/2021

Learned counsel for the appellant submits that the appellant

has died during the pendency of the present criminal appeal.

Accordingly, the criminal appeal is dismissed as having

become infructuous.

(VINIT KUMAR MATHUR),J 156-SunilS/-

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