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Chandra Shekhar Rajora vs Anjali Ravan
2021 Latest Caselaw 11078 Raj

Citation : 2021 Latest Caselaw 11078 Raj
Judgement Date : 16 July, 2021

Rajasthan High Court - Jodhpur
Chandra Shekhar Rajora vs Anjali Ravan on 16 July, 2021
Bench: Sabina, Vinit Kumar Mathur

(1 of 1) [CMA-572/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Misc. Appeal No. 572/2021

Chandra Shekhar Rajora S/o Nathu Lal Rajora, Aged About 39 Years,R/o 71-A, Janta Nagar, Rankdi Sodala, Jaipur

----Appellant Versus

1. Anjali Ravan W/o Chandra Shekhar Rajora,R/o 71-A, Janta Nagar, Rankdi Sodala, Jaipur, Presently Residing At 70, Madhuvan Colony, Sri Ganganagar

2. Kriti D/o Chandra Shekhar Rajora,R/o 71-A, Janta Nagar, Rankdi Sodala, Jaipur, Presently Residing At 70, Madhuvan Colony, Sri Ganganagar

----Respondents

For Appellant(s) : Mr. Aishwarya Anand, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

16/07/2021

Learned counsel for the appellant submits that he may be

permitted to withdraw the appeal to avail other appropriate

remedy as per law.

Ordered accordingly.

(VINIT KUMAR MATHUR),J (SABINA),J

30-/Vivek/-

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