Badam vs Jashoda
2021 Latest Caselaw 11074 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1074/2021

Badam

----Petitioner Versus Jashoda

----Respondent

For Petitioner(s) : Mr. Arvind Samdariya For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/07/2021

The application (01/21) preferred on behalf of the

petitioners seeking preponment of the date is considered and disposed of.

List this matter on 28.7.2021.

(VIJAY BISHNOI),J

84-msrathore/-

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