Bhawani Singh vs State Of Rajasthan
2021 Latest Caselaw 11069 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8666/2021

Bhawani Singh S/o Shri Raghunath Singh, Aged About 28 Years, R/o Village Sarwari, District Barmer (Presently Lodged In Balotra Jail)

----Petitioner Versus State Of Rajasthan, Through Government Advocate.

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 8668/2021 Kishore Singh S/o Shri Raghunath Singh, Aged About 28 Years, R/o Village Sarwari, District Barmer (Presently Lodged In Balotra Jail)

----Petitioner Versus State Of Rajasthan, Through Government Advocate.

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

16/07/2021

Learned Public Prosecutor is directed to procure the case

diary.

List these cases again after three weeks.

(SANJEEV PRAKASH SHARMA),J

56-57/-saurabh

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