Madhu Maheshwari vs Suresh Chandra Maheshwari
2021 Latest Caselaw 10990 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc. Appli No. 90/2021

Madhu Maheshwari W/o Sh. Suresh Chandra Maheshwari D/o Chand Karan Nyati, Aged About 57 Years, R/o L.n.t. Road, Upper Kuber Bazar, Bhilwara, Rajasthan.

----Petitioner Versus Suresh Chandra Maheshwari S/o Sh. Bajarang Lal Maheshwari, Aged About 63 Years, R/o 301, Mataji Mahima Apartment, Hand Nagar, Beawar, Rajasthan.

----Respondent

For Petitioner(s) : Mr. Pankaj Kumar Bohara Mr. Rahul Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/07/2021

Learned counsel for the petitioner wants to withdraw this

criminal misc. application.

Hence, this criminal misc. application is dismissed as

withdrawn.

(VIJAY BISHNOI),J

124-Arun/-

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