A.K. Education Society vs Hukum Kanwar Bhati
2021 Latest Caselaw 10978 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4155/2019

A.k. Education Society

----Petitioner Versus Hukum Kanwar Bhati

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Sanjay Nahar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/07/2021

The application (Inward No. 1/21) preferred on behalf of the

respondent for early listing of the writ petition is considered and

disposed of.

Let this case be listed on 06.08.2021, the date already fixed

by the Registry.

(VIJAY BISHNOI),J

Surabhii/83-

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