Citation : 2021 Latest Caselaw 10956 Raj
Judgement Date : 15 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Appeal No. 541/2021
Mohammed Imtiyaz S/o Ramzan, Aged About 21 Years, R/o Nearby Railway Station, Prem Nagar, Abu Road, Distt Sirohi, Presently Resident Oas Tenant, House Of Bablu Valmiki, Basti Bandra Bas, Sawalakhi Talai, Kotgate Police Station, Bikaner, District Bikaner. (Lodged In Central Jail, Bikaner).
----Appellant Versus
1. State, Through P.p.
2. Bulla Ram S/o Chaila Ram, By Caste Valmiki, R/o Basti Bandra Bass, Kotgate Police Station, Bikaner, District Bikaner.
----Respondents
For Appellant(s) : Mr D.S. Udawat For Respondent(s) : Mr Sudhir Tak, Public Prosecutor Mr Tirupati Chandra, for complainant
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Judgment / Order
15/07/2021
Learned counsel for the appellant does not press this
Criminal Appeal at this stage.
The Criminal Appeal is dismissed as not pressed.
(SANJEEV PRAKASH SHARMA),J
90-MMA/-
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