Sanjay vs Civil Judge J.D.,Jodhpur City And ...
2021 Latest Caselaw 10864 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2245/2008

Sanjay

----Petitioner Versus Civil Judge J.d.,jodhpur City And Anr

----Respondent

For Petitioner(s) : Mr. M.A. Siddiqui For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/07/2021

List this matter after four weeks.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

33-pratibha/-

Powered by TCPDF (www.tcpdf.org)