Citation : 2021 Latest Caselaw 10843 Raj
Judgement Date : 14 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 8884/2021
Matku
----Petitioner Versus State
----Respondent
For Petitioner(s) : Mr. Javed Khan Moyal For Respondent(s) : Mr. Anil Joshi, PP
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Judgment / Order
14/07/2021
Learned Public Prosecutor is directed to procure the case
diary.
List this case again on 19.07.2021.
(SANJEEV PRAKASH SHARMA),J
1-1/-saurabh
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