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Rampal vs State
2021 Latest Caselaw 10831 Raj

Citation : 2021 Latest Caselaw 10831 Raj
Judgement Date : 14 July, 2021

Rajasthan High Court - Jodhpur
Rampal vs State on 14 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9070/2021

Rampal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr Sudhir Sharma For Respondent(s) : Mr Shiv Kumar Bhati, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

14/07/2021

An application has been moved for correction of cause-title.

Amended cause title has been filed.

The application for amendment of the cause title is allowed.

The amended cause title filed by the petitioner be placed

appropriately.

Call for the case diary.

List the case again on 28.07.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

65-MMA/-

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