Raju Ram @ Raja Ram vs State
2021 Latest Caselaw 10825 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9074/2021

1. Raju Ram @ Raja Ram S/o Ramu Ram Jat, Aged About 38 Years, Siyol Nagar, Police Station Bhojasar, Dist. Jodhpur. (At Present Lodged In Sub Jail, Phalodi, Dist. Jodhpur).

2. Mahipal S/o Gordhan Ram Jat, Aged About 24 Years, Siyol Nagar, Police Station Bhojasar, Dist. Jodhpur. (At Present Lodged In Sub Jail, Phalodi, Dist. Jodhpur).

----Petitioners Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr Devi Lal Mothsara For Respondent(s) : Mr Sudhir Tak, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

14/07/2021

Learned counsel for the petitioner does not press the bail

application at this stage.

The bail application is dismissed as not pressed.

(SANJEEV PRAKASH SHARMA),J

67-MMA/-

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