Ramniwas vs State
2021 Latest Caselaw 10824 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9078/2021

Ramniwas

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Bhagirath Ray Bishnoi Mr. Tanay Jain Mr. Manohar Singh Hada For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

14/07/2021

Learned Public Prosecutor is directed to procure the

antecedents of the petitioner from the year 2011 upto the date

when he was arrested.

List this case again on 19.07.2021.

(SANJEEV PRAKASH SHARMA),J

71-1/-saurabh

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