Kailash Singh vs State Of Rajasthan
2021 Latest Caselaw 10748 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8928/2021

Kailash Singh

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 8930/2021 Keshar Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pradeep Kumar Shah For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

13/07/2021

Learned Public Prosecutor is directed to procure the case

diary.

List these cases again on 16.07.2021.

(SANJEEV PRAKASH SHARMA),J

76-1/-saurabh

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