Lokendra Singh vs State
2021 Latest Caselaw 10744 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8909/2021

Lokendra Singh S/o Shri Kamal Singh Rajput, Aged About 29 Years, R/o Sagrana, Neemach Cantt Police Station, District Neemach (Mp) (Lodged In District Jail, Chittorgarh)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Vijay Raj Bishnoi For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

13/07/2021

Learned counsel for the petitioner submits that the petitioner

has no connection with the concerned recovery of 400 kg of

Opium, however, it is at the investigation stage, I am not inclined

to release the petitioner on bail.

The bail application is accordingly dismissed.

(SANJEEV PRAKASH SHARMA),J

66-1/-saurabh

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