Raju Singh @ Himmat Singh vs State
2021 Latest Caselaw 10742 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8906/2021

Raju Singh @ Himmat Singh S/o Shaitan Singh, Aged About 27 Years, R/o Bhalu Anopgarh, Police Station Dhechu, Dist. Jodhpur. (Presently Lodged At Central Jail, Jodhpur)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Sharwan Singh Rathore For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

13/07/2021

Taking into consideration the nature of allegations and that

the investigation is going on and also that there are several cases

pending against the petitioner, I am not inclined to release the

petitioner on bail.

The bail application is accordingly dismissed at this stage.

(SANJEEV PRAKASH SHARMA),J

65-1/-saurabh

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