Girdharilal vs State Of Rajasthan
2021 Latest Caselaw 10617 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5608/2021

Girdharilal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/07/2021

Issue notice, returnable within two weeks.

(VIJAY BISHNOI),J

Surabhii/16-

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