Jitendra Singh vs State
2021 Latest Caselaw 10605 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 5317/2021

Jitendra Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr Rajesh Panwar For Respondent(s) : Mr Shiv Kumar Bhati, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

12/07/2021

The Case Diary along with report of the Investigation Officer

relating to investigation in the matter be produced on the next

date.

List on 19.07.2021, as prayed.

Meanwhile, the interim order shall continue.

(SANJEEV PRAKASH SHARMA),J

55-MMA/-

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