Bhanwarlal vs State Of Rajasthan
2021 Latest Caselaw 10575 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6064/2021

Bhanwarlal S/o Shri Shrikishan Kachhwaha, Aged About 62 Years, Caste Mali, Resident Of Molsar Bas, Tausar, Tehsil And District Nagaur, Raj.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Rural Development And Panchayati Raj Department, Secretariat, Jaipur.

2. Gram Panchayat, Tausar, Through Sarpanch, Gram Panchayat Tausar, Tehsil And District Nagaur (Rajasthan).

3. Sohanlal S/o Shri Ganeshram, Caste Mali, R/o Molsar Bas, Tausar, Tehsil And District Nagaur, Raj.

                                                                                                       ----Respondents


                                   For Petitioner(s)          :     Mr. Piyush Chouhan
                                   For Respondent(s)          :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/07/2021

Issue notice. Issue notice of stay petition as well, returnable

within six weeks.

In the meanwhile, status quo as it exists today with respect

to the land in question as well as revenue record shall be

maintained by the parties till further orders.

(VIJAY BISHNOI),J

Surabhii/17-

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