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Jayesh Kumar Joshi vs State
2021 Latest Caselaw 10525 Raj

Citation : 2021 Latest Caselaw 10525 Raj
Judgement Date : 9 July, 2021

Rajasthan High Court - Jodhpur
Jayesh Kumar Joshi vs State on 9 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4880/2021

Jayesh Kumar Joshi S/o Sh. Krishan Chand Joshi, Aged About 49 Years, R/o House No. 1 F 06, R.c. Vyas Colony, Bhilwara, Rajasthan. (At Present Lodged In District Jail, Bhilwara).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. DK Godara For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/07/2021

Learned counsel for the petitioner has submitted that since

the trial of the case is at the fag end, therefore, he does not want

to press this criminal misc. bail application.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed.

(VIJAY BISHNOI),J

Surabhii/111-

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