Naveen vs State
2021 Latest Caselaw 10505 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8469/2021

Naveen

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr Bhawani Singh For Respondent(s) : Mr Laxman Solanki, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

09/07/2021

Call for the case diary.

Copy of the charge sheet be made available to the learned

Public Prosecutor.

List the case again on 16.07.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

96-MMA/-

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