Lions Club, Meera Marg ... vs State Of Rajasthan
2021 Latest Caselaw 10479 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8629/2021

1. Lions Club, Meera Marg Sri-Ganganagar, Through Its President Yogesh Lila S/o Sh. Krishan Lila Aged About 38 Years, Resident Of B-22, Chaitali Enclave, Hanumangarh Road Sriganganagar, Rajasthan.

2. Yogesh Lila S/o Sh Krishan Lila, Aged About 38 Years, President Lions Club Sri-Ganganagar, Resident Of B-22, Chaitali Enclave, Hanumangarh Road Sriganganagar, Rajasthan.

----Petitioners Versus

1. State Of Rajasthan, Through Principal Secretary, Local Self Government Department, Secretariat Jaipur Rajasthan.

2. Nagar Parishad Sriganganagar, Through Its Commissioner.

----Respondents

For Petitioner(s) : Mr. B.S. Sandhu

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/07/2021

Issue notice. Issue notice of stay application as well, returnable within three weeks.

In the meantime, the parties are directed to maintain status quo as it exists today with respect to the land in question till the next date.

(VIJAY BISHNOI),J

176-msrathore/-

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